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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(i) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(i)such other details or informations, as may be found necessary, and required by the executive authority or the Commissioner, as the case may be, in respect of a particular site or application.