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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969

(4)[ Rental charges for Ex. Members of Legislative Assembly, Ex. Members of Legislative Council, Members of Parliament, Ex. Members of Parliament and officials shall be collected as in the Table below: -[Table]
  Single Room (per day) Rs. Double Room (per day) Rs.
For Ex.-Members of Legislative Assembly,Ex.Members of Legislative Council, Members of Parliament andEx-Members of Parliament for the first five days. 30.00 60.00
Beyond five days. 60.00 100.00
For Officials coining to Chennai on duty for thefirst five days. 30.00 60.00
Beyond five days 60.00 100.00]
[Vide G.O. Ms. No. 1133, Public (Establishment-I and Legislature), dated the 9th October 2001]