Telangana High Court
M.Mohan Rao, Karimnagar District 2 ... vs The Govt Of Ap., Higher Education Dept., ... on 18 July, 2022
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND
HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR
W.P.No.16860 OF 2008
ORDER:(Per Hon'ble Sri Justice Abhinand Kumar Shavili) On 11.07.2022, none appeared and there was no representation on behalf of the petitioners. Hence, the matter was directed to be listed under the caption "for dismissal". Today also, when the matter is taken up for hearing, none appears and there is no representation on behalf of the petitioners. It appears that the petitioners are not interested in prosecuting the matter.
Hence, the Writ Petition is dismissed for non-prosecution. No costs.
Miscellaneous petitions, if any, pending shall stand closed.
___________________________ ABHINAND KUMAR SHAVILI,J ________________________ N.V.SHRAVAN KUMAR,J Date: 18.07.2022 rkk