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[Cites 0, Cited by 0] [Section 168(7)] [Section 168] [Entire Act]

State of West Bengal - Subsection

Section 168(7)(b) in West Bengal Municipal (Building) Rules, 2007

(b)Individual column of all RCC framed buildings as well as all external and internal walls of a load bearing structure, shall be interconnected in two directions at right angles by RCC beams at plinth level adequately designed in accordance with BIS Codes of Practice;