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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(1)(f) in New Town, Kolkata Development Authority Act, 2007

(f)if, by reason of a leak in the service-pipe or the fittings, a damage is caused to the public street and immediate prevention is necessary: