Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(ii) in The Orissa Fire Service Act, 1993 (ii)for building or providing Fire Stations, or hiring places or accommodating the members and keeping its fire-fighting appliances;
