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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(c) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(c)"Building" means a building contained five or more apartments, or two or more buildings, each containing two are more apartments, or with a total of five or more apartments for all such buildings and comprising a part of the property.