Supreme Court - Daily Orders
Prakash vs Phulavati . on 15 April, 2015
Bench: Anil R. Dave, Madan B. Lokur, Kurian Joseph
ITEM NO.107 COURT NO.3 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7217/2013
PRAKASH & ORS. Appellant(s)
VERSUS
PHULAVATI & ORS. Respondent(s)
(With appln.(s) for impleadment and interim relief and office
report)
WITH
SLP(C) No. 21814/2008
(With appln.(s) for impleadment as party respondent and appln.(s)
for directions and Office Report)
SLP(C) No. 18744/2010
SLP(C) No. 28702-28703/2010
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 28471/2011
(With Interim Relief and Office Report)
SLP(C) No. 4217-4218/2012
(With Office Report)
SLP(C) No. 1299-1300/2013
(With appln.(s) for stay and Office Report)
SLP(C) No. 17577-17578/2013
(With Office Report)
SLP(C) No. 19816/2014
(With Interim Relief and Office Report)
SLP(C) No. 5619/2015
(With Interim Relief and Office Report)
SLP(C) No. 3805/2008
(With appln.(s) for c/delay in filing substitution appln., for
substitution and for urging addl. grounds and Interim Relief
and Office Report)
SLP(C) No. 9390/2015
Signature Not Verified
(With Office Report)
Digitally signed by
Sarita Purohit
Date: 2015.04.17
16:01:36 IST
Reason:
1
SLP(C) No. 5680/2015
(With appln.(s) for exemption from filing O.T. and Office Report)
Date : 15/04/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Appellant(s) Mr. S.N. Bhat,Adv.
Mr. R. Venkatramani,Sr.Adv.
Mr. Aljo K. Joseph,Adv.
Mr. Phani Raj Kashyap,Adv.
Ms. Neelam Singh,Adv.
Mr. Yashraj,Adv.
For Mrs. Sudha Gupta,Adv.
Mr. Shanth Kumar Mahale,Adv.
Mr. Amith J.,Adv.
For Mr. Rajesh Mahale,Adv.
Mrs. S. Usha Reddy,Adv.(Not present)
Mr. Raghavendra S. Srivatsa,Adv.(Not present)
Mr. Aniruddha P. Mayee,Adv.(Not present)
Mr. Nanda Kishore,Adv.
Mr. P.R. Ramasesh,Adv.
Mr. Ankolekar Gurudatta,Adv.
For Respondent(s)
Mr. Anil Kumar,Adv.(Not present)
Mr. B. Subrahmanya Prasad,Adv.(Not present)
Mr. Devadatt Kamat,Adv.
Mr. Rajesh Inamdar,Adv.
For Mr. Rauf Rahim,Adv.
Mr. S.P. Adgaonkar,Adv.(Not present)
Mr. Somiran Sharma,Adv.(Not present)
Mr. Sumeet Lall,Adv.(Not present)
M/s. S.M. Jadhav & Company,Adv.(Not present)
Mr. T. Mahipal,Adv.(Not present)
Mr. G.N. Reddy,Adv.(Not present)
Mr. Rajinder Mathur,Adv.(Not present)
Mr. Shankar Divate,Adv.(Not present)
Mrs. K. Sarada Devi,Adv.(Not present)
2
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 22nd April, 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 3