Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 9. Proceedings of the Sarvodaya Panchayat. - All the questions before the panchayat shall be decided unanimously. Should there be any difference of opinion, it shall be decided by casting lots.
