Supreme Court - Daily Orders
Commnr. Of Central Excise, Calicut vs M/S Shine Star Oxides & Paints (P) Ltd. on 20 March, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 1095-1096 OF 2004
COMMNR. OF CENTRAL EXCISE, CALICUT ...Appellant
VERSUS
M/S SHINE STAR OXIDES & PAINTS (P) LTD. ...Respondent
O R D E R
After hearing learned counsel for the appellant for some time, we find that there is no error in the order of the Customs, Excise & Service Tax Appellate Tribunal, which is challenged in the present appeals. The appeals are, accordingly, dismissed.
............................, J. [ A.K. SIKRI ] ............................, J. [ ROHINTON FALI NARIMAN ] New Delhi;
March 20, 2015.
Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.03.25 16:45:00 IST Reason: ITEM NO.107 COURT NO.13 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 1095-1096/2004 COMMNR. OF CENTRAL EXCISE, CALICUT Appellant(s) VERSUS M/S SHINE STAR OXIDES & PAINTS (P) LTD. Respondent(s)
(with appln. (s) for stay and office report) Date : 20/03/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv. Ms. B. Sunita Rao, Adv. Ms. Aruna Gupta, Adv. Mr. Anurag, Adv.
Mr. Ajay, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s) Mr. R. P. Wadhwani, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeals are dismissed in terms of the signed order.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER [Signed order is placed on the file.]