Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Arunachal Pradesh - Subsection Section 2(5) in Arunachal Pradesh Money Lending (Regulation) Act, 2018 (5)"company" means a company as defined in the Companies Act, 1956 (1 of 1956) or the Companies Act, 2013 (18 of 2013);
