Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(4) in The U.P. Advocates Social Security Fund Scheme Rules, 1989 (4)All decisions of the Trustees Committee rejecting an application for payment out of the Fund shall be communicated to the applicant by post.
