Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Home Guards Act, 1963

(1)A member of the Home Guards shall not be disqualified for being chosen as, and for being, a member of the Rajasthan Legislative Assembly merely by reason of the fact that he is a member of the Home Guards.