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State of Madhya Pradesh - Section

Section 51 in The M.P. Bhumi Vikas Rules, 1984

51. Surface Water Drains.

(1)Any land passage or other area within the curtilage of a building shall if the Authority so requires, be effectively drained by surface water drains or other means.
(2)Written permission required to join water drain to a Sewer. - The written approval of the Authority shall be obtained for connecting any subsoil or surface water drain to a sewer.