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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 1 in Chandernagore (Merger) Act, 1954

1. Short title and Commencement.-

(1)This Act may be called the Chandernagore (Merger) Act, 1954.
(2)It shall come into force on the 2nd day of October, 1954.