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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(2)(c) in The Goa Children's Homes Rules, 2004

(c)each Children's Home is a comprehensive child care centre with primary objective to promote an integrated approach to a child care involving the community and the local non-governmental organizations;