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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(15) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

15.2Advance Against Depreciation in a year shall be calculated by considering actual or normative loan arrived at in the manner indicated in regulation 24.