Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 29 in The M.P. Chechak Tika Adhiniyam, 1968

29. Power of inspection.

- The Director of Health Services, Madhya Pradesh or such other officer, as may be authorised by the State Government in this behalf, may supervise and inspect the vaccination and revaccination work organised in any vaccination area and require the Chief Superintendent for that area to follow such directions as the Director of Health Services, Madhya Pradesh or such other officer, as the case may be, may, from time to time, give.