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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(2) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(2)The Vice-Chancellor may, by order, delegate all or any of his powers under this Section as he thinks fit to such other officer as he may nominate in that behalf.