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NCT Delhi - Section
Section 38 in Delhi Motor Vehicles Rules, 1993
38. Forms to be used.
- The following forms shall be used other than those prescribed by the Central Government for the purpose of this chapter:| S.No. | Form | Subject |
| 1. | C.R.Tem | Temporary certificate of registration. |
| 2. | C.F.X. | Refusal to renew a certificate of fitness. |
| 3. | R.Temp | Temporary Receipt for Certificate of Registration |
| 4. | TVC. | Road Tax Verification Certificate. |