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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Punjab - Subsection

Section 241(p) in Punjab Jail Manual, 1996

(p)cause all bamboos, scantlings, poles, ladders, ropes, well gear and other articles likely to be used for, or to facilitate the escape of any prisoner to be removed and placed beyond the reach of the prisoners in the places prescribed for storing or keeping the same;