Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] Union of India - Subsection Section 75(2)(b) in Real Estate (Regulation And Development) Act, 2016 (b)the other expenses of the Authority in connection with the discharge of its functions and for the purposes of this Act.