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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 32(3)(B) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(B)for the amount indicated in his ledger account in case the Accounts Statement has not been received by the subscriber.