Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Government Of Union Territories And The Government Of National Capital Territory Of Delhi (Amendment) Act, 2001

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.