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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(3) in Poona University Act, 1974

(3)It shall be the duty of the Vice-Chancellor to ensure that the provisions of this Act, the Statutes, Ordinances and Regulations are faithfully observed. The Chancellor shall for this purpose, have the power, to issue directions to the Vice-Chancellor who shall give effect to any such directions.