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[Cites 0, Cited by 13] [Section 67B] [Entire Act]

Union of India - Subsection

Section 67B(b) in The Information Technology Act, 2000

(b)creates text or digital images, collects, seeks, browses, downloads, advertises, promotes, exchanges or distributes material in any electronic form depicting children in obscene or indecent or sexually explicit manner; or