Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(a) in Bombay Merged Territories Miscellaneous Alienations Abolition Act, 1955 (a)if such land is in the actual possession of the alienee or in possession of a person holding through or from him other than an inferior holder, such alienee, and
