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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(2)(h) in Himachal Pradesh Co-Operative Societies Rules, 1971

(h)[ associates himself in the appointment of a near relation as paid employee of the society; or] [Amended vide notification No. Coop-A(3)-1/99-III dated 17-2-2009 published in Rajpatra dated 18-2-2009.]