Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245] [Entire Act] State of Goa - Subsection Section 245(4) in Goa Prisons Rules, 2006 (4)Where an interview or letter is permissible, but if the relevant authority refuses the same, the reasons for such refusal shall be recorded in the Interview Register.
