Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Assam - Subsection Section 10(2) in The Assam Excise Act, 1910 (2)Sub-section (1) shall not apply to any article which has been imported into India and was liable, on such importation to duty under the Indian Tariff Act, 1894 or the Sea Customs Act, 1878.
