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Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 5 Ors on 9 September, 2021

Author: Manash Ranjan Pathak

Bench: Manash Ranjan Pathak

                                                         Page No.# 1/4

GAHC010127092021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4433/2021

         JINTI DAS AND 10 ORS.
         D/O DHANESWAR DAS
         R/O VILL- HALAPAKURI
         P.O. MOUTUPURI
         DIST. BARPETA, ASSAM

         2: KUMUD CHANDRA DAS
          S/O BHARAT CH. DAS
         R/O VILL- DEKASENCHOWA
         P.O. CHAMAGURI SATRA
         DIST.MAJULI ASSAM

         3: BENU SINHA
          D/O RADHA MOHAN SINHA
         R/O SILCHAR
         P.O. VIVEKANANDA ROAD
         DIST. CACHAR
         ASSAM

         4: YEASMIN SULTANA CHOUDHURY
          D/O ABDUL ADAD CHOUDHURY
         R/O B.S.F. CAMP ROAD
          MAIZDIHI
         P.O. SETTLEMENT ROAD

         DIST. KARIMGANJ
         ASSAM
         5: BOBY MEDHI
          D/O BADAN MEDHI
         R/O VILL- RANGAMATI GAON
         P.O. BADULIPARA
         DIST. GOLAGHAT
         ASSAM
                                                      Page No.# 2/4

6: ANANTA HAZARIKA
 S/O NARAYAN HAZARIKA
R/O VILL- BONGALMORA
P.O. ISLAMGAON
DIST. LAKHIMPUR
ASSAM

7: LAKI RAM HAZARIKA
 S/O SUDHANA HAZARIKA
R/O VILL- PHULONI GAON
PO.O.LANGHIN
DIST. KARBI ANGLONG
ASSAM

8: SUMAN DEBNATH
 S/O PARITOSH DEBNATH
R/O HOWRAGHAT TOWN
P.O. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM

9: BIREN TAYUNG
 S/O BABUSAHAB TAYUNG
R/O KALIA GAON
P.O. BORMUKALI
DIST. JORHAT
ASSAM

10: NITU MONI KALITA
 S/O PRANESWAR KALITA
R/O KHARGHULI
P.O. KHARGHULI
DIST.KAMRUP (M)
ASSAM

11: JABA BAYAN
 D/O JADAB BAYAN
R/O VILL- KUMARHATI
P.O. AND DIST. BARPETA
ASSA

VERSUS

THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY, EDUCATION
(SECONDARY) DEPARTMENT, GOVT. OF ASSAM, DISPUR, GUWAHATI-
781006
                                                                             Page No.# 3/4

            2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
             EDUCATION (SECONDARY) DEPARTMENT
             DISPUR
             GUWAHATI- 781006

            3:THE DIRECTOR OF THE SECONDARY EDUCATION
             GOVT. OF ASSAM
             KAHILIPARA
             GUWAHATI - 781019

            4:THE EMPOWERED COMMITTEE FOR TET
             SECONDARY EDUCATION
             REP. BY THE MEMBER SECRETARY
             EMPOWERED COMMITTEE FOR TET
             SECONDARY EDUCATION
            ASSAM KAHILIPARA
             GUWAHATI-781019

            5:THE BOARD OF SECONDARY EDUCATION
            ASSAM
             REP. BY ITS CHAIRMAN
             BOARD OF SECONDARY EDUCATION
            ASSAM
             BAMUNIMAIDAM
             GUWAHATI -781021

            6:RASHTRIYA MADHYAMIK SHIKSHA ABHIJAN (RMSA)
             REP. BY ITS MISSION DIRECTOR
            ASSAM
             KAHILIPARA
             GUWAHATI -78101

Advocate for the Petitioner : MS. P BORAH
Advocate for the Respondent : SC, SEC. EDU.




                                  BEFORE
                HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

                                             ORDER

09-09-2021 Pursuant to the advertisement dated 18.11.2020, the petitioner appeared in the Teachers Eligibility Test (TET) Examination for Post Graduate Teachers held on 10.01.2021 and she did not pass the said examination.

Page No.# 4/4 Petitioner is praying for re-evaluation of her answer scripts of said TET Examination and not to appoint teachers on the basis of result of the TET Examination for Post Graduate Teachers declared on 11.02.2021 and 22.05.2021.

Though the case has been registered under Category Code No.10189 as Civil Bench-IV matter, but considering the materials in the petition and the prayer made by the petitioner, apparently the matter seems to be of Bench-II.

Registry shall verify and shall place the matter before the appropriate Bench.

JUDGE Comparing Assistant