Gauhati High Court
Page No.# 1/4 vs The State Of Assam And 5 Ors on 9 September, 2021
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/4
GAHC010127092021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4433/2021
JINTI DAS AND 10 ORS.
D/O DHANESWAR DAS
R/O VILL- HALAPAKURI
P.O. MOUTUPURI
DIST. BARPETA, ASSAM
2: KUMUD CHANDRA DAS
S/O BHARAT CH. DAS
R/O VILL- DEKASENCHOWA
P.O. CHAMAGURI SATRA
DIST.MAJULI ASSAM
3: BENU SINHA
D/O RADHA MOHAN SINHA
R/O SILCHAR
P.O. VIVEKANANDA ROAD
DIST. CACHAR
ASSAM
4: YEASMIN SULTANA CHOUDHURY
D/O ABDUL ADAD CHOUDHURY
R/O B.S.F. CAMP ROAD
MAIZDIHI
P.O. SETTLEMENT ROAD
DIST. KARIMGANJ
ASSAM
5: BOBY MEDHI
D/O BADAN MEDHI
R/O VILL- RANGAMATI GAON
P.O. BADULIPARA
DIST. GOLAGHAT
ASSAM
Page No.# 2/4
6: ANANTA HAZARIKA
S/O NARAYAN HAZARIKA
R/O VILL- BONGALMORA
P.O. ISLAMGAON
DIST. LAKHIMPUR
ASSAM
7: LAKI RAM HAZARIKA
S/O SUDHANA HAZARIKA
R/O VILL- PHULONI GAON
PO.O.LANGHIN
DIST. KARBI ANGLONG
ASSAM
8: SUMAN DEBNATH
S/O PARITOSH DEBNATH
R/O HOWRAGHAT TOWN
P.O. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
9: BIREN TAYUNG
S/O BABUSAHAB TAYUNG
R/O KALIA GAON
P.O. BORMUKALI
DIST. JORHAT
ASSAM
10: NITU MONI KALITA
S/O PRANESWAR KALITA
R/O KHARGHULI
P.O. KHARGHULI
DIST.KAMRUP (M)
ASSAM
11: JABA BAYAN
D/O JADAB BAYAN
R/O VILL- KUMARHATI
P.O. AND DIST. BARPETA
ASSA
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY, EDUCATION
(SECONDARY) DEPARTMENT, GOVT. OF ASSAM, DISPUR, GUWAHATI-
781006
Page No.# 3/4
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF THE SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI - 781019
4:THE EMPOWERED COMMITTEE FOR TET
SECONDARY EDUCATION
REP. BY THE MEMBER SECRETARY
EMPOWERED COMMITTEE FOR TET
SECONDARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI-781019
5:THE BOARD OF SECONDARY EDUCATION
ASSAM
REP. BY ITS CHAIRMAN
BOARD OF SECONDARY EDUCATION
ASSAM
BAMUNIMAIDAM
GUWAHATI -781021
6:RASHTRIYA MADHYAMIK SHIKSHA ABHIJAN (RMSA)
REP. BY ITS MISSION DIRECTOR
ASSAM
KAHILIPARA
GUWAHATI -78101
Advocate for the Petitioner : MS. P BORAH
Advocate for the Respondent : SC, SEC. EDU.
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
09-09-2021 Pursuant to the advertisement dated 18.11.2020, the petitioner appeared in the Teachers Eligibility Test (TET) Examination for Post Graduate Teachers held on 10.01.2021 and she did not pass the said examination.
Page No.# 4/4 Petitioner is praying for re-evaluation of her answer scripts of said TET Examination and not to appoint teachers on the basis of result of the TET Examination for Post Graduate Teachers declared on 11.02.2021 and 22.05.2021.
Though the case has been registered under Category Code No.10189 as Civil Bench-IV matter, but considering the materials in the petition and the prayer made by the petitioner, apparently the matter seems to be of Bench-II.
Registry shall verify and shall place the matter before the appropriate Bench.
JUDGE Comparing Assistant