Bombay High Court
K. K. Wagh Education Society Hirabai ... vs Union Of India Thr Its Secretary ... on 19 December, 2022
Author: Sharmila U. Deshmukh
Bench: Nitin W. Sambre, Sharmila U. Deshmukh
30.WP.15519.22.doc
BDP-SPS-
BHARAT
DASHARATH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PANDIT
CIVIL APPELLATE JURISDICTION
Digitally signed
by BHARAT
DASHARATH
PANDIT
Date: 2022.12.20
12:02:27 +0530 WRIT PETITION NO. 15519 OF 2022
K. K. Wagh Education Society
Hirabai Haridas Vidyanagari, thr. its Secretary & Ors.... Petitioners
Vs.
Union of India Thr. its Secretary
Ministry of Social Justice & Empowerment
Department, New Delhi & Ors. ... Respondents
WITH
WRIT PETITION NO. 15520 OF 2022
Association of the Managements
of Agriculture & Agriculture Allied
College Thr. Chief Executive Officer & Ors. ... Petitioners
Vs.
Union of India Thr. its Secretary
Ministry of Social Justice & Empowerment
Department, New Delhi & Ors. ... Respondents
WITH
WRIT PETITION NO. 15524 OF 2022
Association of the Management
of Aided Engineering Colleges (Mah) & Ors. ... Petitioners
Vs.
Union of India Thr. its Secretary
Ministry of Social Justice & Empowerment
Department, New Delhi & Ors. ... Respondents
WRIT PETITION NO. 15527 OF 2022
Association of the Management
of Polytechnics ... Petitioner
Vs.
1/3
30.WP.15519.22.doc
Union of India Thr. its Secretary
Ministry of Social Justice & Empowerment
Department, New Delhi & Ors. ... Respondents
----
Mr. P. B. Shah Shah @ Gunjan Shah i/b Mr. Sandeep Waghmare for
the Petitioner in Writ Petition No.5519 of 2022 and Writ Petition
No.15524 of 2022.
Mr. Shrinivas Deshmukh i/b Sandeep Waghmare for the Petitioner in
Writ Petition No.15520 of 2022.
Ms. Chandana Salgaonkar i/b Sandeep Waghmare for the Petitioner in
Writ Petition No.15527 of 2022.
Smt. A.A. Purav, AGP for State in all the above Writ Petitions.
Mr. Rui Rodrigues a/w Mr. Ashok Varma for Respondent No.1-UOI in
all the above Writ Petitions.
---
CORAM: NITIN W. SAMBRE &
SHARMILA U. DESHMUKH, JJ.
DATE: DECEMBER 19, 2022 P.C.:-
1] Heard Mr. Shah, learned Counsel appearing for the Petitioners in in Writ Petition No.5519 of 2022 and in Writ Petition No.15524 of 2022.
2] Issue notice to Respondents in all the above Writ Petitions, returnable on 06/02/2023.
3] Mr. Rui Rodrigues, learned Counsel waives service of notice on behalf of Respondent No.1 in all the above Writ Petitions.
4] Smt. Purav, learned AGP waives service of notice on behalf of 2/3
30.WP.15519.22.doc Respondent Nos. 2, 3, 4, 5, 6, 7 and 9 in all the above Writ Petitions except Respondent No.8.
5] In addition to Court notice, Petitioners are at liberty to serve Respondent No.8 by private notice through registered AD/Speed Post and file affidavit of service before the returnable date.
[ SHARMILA U. DESHMUKH, J. ] [ NITIN W. SAMBRE, J. ] 3/3