Madhya Pradesh High Court
Vishnu Dwivedi vs The State Of Madhya Pradesh on 18 January, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8800 of 2022 (VISHNU DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-01-2023 Shri Manoj Singh - Advocate for appellant.
Shri C.K. Mishra - Government Advocate for State.
Learned Government Advocate for State prays for time to file written objection.
As a last indulgence, time is granted.
List the matter after a week.
(SMT. ANJULI PALO) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2023.01.19 11:25:40 IST