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Madhya Pradesh High Court

Vishnu Dwivedi vs The State Of Madhya Pradesh on 18 January, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8800 of 2022 (VISHNU DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-01-2023 Shri Manoj Singh - Advocate for appellant.

Shri C.K. Mishra - Government Advocate for State.

Learned Government Advocate for State prays for time to file written objection.

As a last indulgence, time is granted.

List the matter after a week.

(SMT. ANJULI PALO) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2023.01.19 11:25:40 IST