Bombay High Court
Savitaben Manchbhai Patel vs Collector Of Daman, And Anr on 1 October, 2018
Bench: A.A. Sayed, K. K. Sonawane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9043 OF 2018
Jinal Parsottambhai Patel ....Petitioner
V/S
Collector Of Daman And Anr ....Respondent
WITH WRIT PETITION NO. 10022 OF 2018 Savitaben Manchbhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION NO. 10011 OF 2018 Parsottam Chhotubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10021 OF 2018 Prakashbhai Ramubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21860 OF 2018 Ganpatbhai Bhanabhai Patel ....Petitioner V/S Page 1/3 ::: Uploaded on - 01/10/2018 ::: Downloaded on - 02/10/2018 02:10:48 ::: Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 10024 OF 2018 Harishbhai Dhedabhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 21867 OF 2018 Punitbhai Gulabbhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21863 OF 2018 Mittalbhai Khalpabhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 8512 OF 2018 Shri. Rajendrakumar Bhagubhai Patel And Ors. ....Petitioner V/S Collector Of Daman And Anr. ....Respondent Manoj Manohar Badgujar For Petitioner Shrishailya Sadashiv Deshmukh For Respondent CORAM : A.A. SAYED & K. K. SONAWANE, JJ Page 2/3 ::: Uploaded on - 01/10/2018 ::: Downloaded on - 02/10/2018 02:10:48 ::: DATE : 1st October, 2018 P.C. :
Mentioned out of turn.
By consent, stand over to 15/10/2018.
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