Bombay High Court
Pr. Commissioner Of Income Tax -23 vs Dhfl Venture Capital Fund on 20 July, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
TAUSEEF
LAIQUEE
FAROOQUI
Digitally signed by
TAUSEEF LAIQUEE
FAROOQUI
Date: 2022.07.22 Tauseef 22-ITXA.565.2018.doc
11:19:11 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN APPEAL UNDER SECTION 260A OF THE INCOME TAX ACT,
1961
INCOME TAX APPEAL NO.565 OF 2018
The Pr. Commissioner of Income Tax ...Appellant
23, Mumbai
Versus
DHFL Venture Capital Fund ...Respondent
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Mr. Suresh Kumar for Appellant.
Mr. Atul K. Jasani for Respondent.
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CORAM : DHIRAJ SINGH THAKUR &
VALMIKI SA MENEZES, J.J.
DATE : 20th JULY 2022
P.C.
1. Mr. Jasani, learned counsel for the Respondent states that he has no instructions in the matter and that he would again intimate the Respondent regarding listing of this case.
2. List on 11th August 2022.
[VALMIKI SA MENEZES, J.] [DHIRAJ SINGH THAKUR, J.] 1/1