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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(f) in The State Capital Investment Subsidy Scheme for New Industries, 1990

(f)"Export Oriented Unit" means an Industrial unit set up for the purpose of exporting its products as defined in the Import Export Policy of the Government of India for time to time and duly approved or registered as such by the competent authority.