Section 28(1)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)in tankers of more than 150m, but not exceeding 225m in length, anywhere in the ship's length except involving either after or forward bulkhead bounding the machinery space located aft and the machinery space shall be treated as a single floodable compartment; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 28(1)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010