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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(2)(xxvii) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(xxvii)the categories of prisons where there shall be adequate facilities for imparting education to deserving prisoners under section 62;