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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(d) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(d)"Consumer" means a person drawing any specified essential commodity through fair price shops against Ration Card issued by the specified authority declared for the area concerned in which the consumer permanently or temporarily resides;