Gujarat High Court
Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman on 26 February, 2020
Author: Vikram Nath
Bench: Vikram Nath, Ashutosh J. Shastri
C/LPA/201/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 201 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 7460 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 201 of 2020
With
R/LETTERS PATENT APPEAL NO. 202 of 2020
In
SPECIAL CIVIL APPLICATION NO. 13478 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 202 of 2020
In
SPECIAL CIVIL APPLICATION NO. 13478 of 2016
With
R/LETTERS PATENT APPEAL NO. 203 of 2020
In
SPECIAL CIVIL APPLICATION NO. 13477 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 203 of 2020
In
SPECIAL CIVIL APPLICATION NO. 13477 of 2016
With
R/LETTERS PATENT APPEAL NO. 204 of 2020
In
SPECIAL CIVIL APPLICATION NO. 13479 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 204 of 2020
In
SPECIAL CIVIL APPLICATION NO. 13479 of 2016
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DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED
Versus
OFFICE OF INSURANCE OMBUDSMAN
==========================================================
Appearance:
MR BHAVESH B CHOKSHI(3109) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2
==========================================================
Page 1 of 2
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C/LPA/201/2020 ORDER
CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE ASHUTOSH J. SHASTRI
Date : 26/02/2020
COMMON ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Heard Shri Bhavesh B. Chokshi, learned counsel for the appellant.
ADMIT.
Issue notice returnable within 4 weeks. List these matters on the date mentioned in the notice.
(VIKRAM NATH, CJ) (ASHUTOSH J. SHASTRI, J) A.M. PIRZADA Page 2 of 2 Downloaded on : Fri Feb 28 20:46:26 IST 2020