Dr B S Vishwanathan vs The Official Liquidator Of on 3 November, 2011

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Karnataka High Court

Dr B S Vishwanathan vs The Official Liquidator Of on 3 November, 2011

Bench: Aravind Kumar

IN THE HIGH COURT OF KARNATAKA
BANGALORE 8
DATED? TRIES THE SRO DAY OF NOV E Mi ae Be 20 1 I
BEFORE

THE HON'BLE MR.IUSTICE | ARAVIND 3 RUM,

COMPANY APPLICATION NO. 1033 (2011 tC
IN. |
COMPANY PET ITION NO.12 25/2002

BETWEEN:

Dr.B.S.Vishwanathan..

Chairman of | ;

National [astil vate for Ru ral ;

Banking. Rat. Mo, 67, _

RICM Campus...

Padmanabhanagar, :

Bangalore: oO O70. . . Applicant

(ys Sri. C 'csalival. Adv.)
AND;

_ The Off clal Liquidator of
. My /S. Vijaya Commercial Credit Lic,
fin Hiquidation),
~HightCourt of Karnataka,
12) Floor, Raheja Towers,
M.G.Jkdad, Bangalore-560 001. .. Respondent

(By Sriyuths. K.S.Mahadevan and V.Jayaram, Advs..,)

.. THIS APPLICATION IS FILED UNDER RULE 177 OF THE:
C OMPANIES (COURT) RULES, 1959 READ WITH SECTION & OF
. THE LIMYFATION ACT PRAYING TO CONDONE THE DELAY OF

@4e DAYS IN PREPERRING THE CLAIM PETYDION BICPORE THE
SI ONT OFFIC LAL LIQUIDATOR AND TO DIRECT THE
PPICLAL MOL HDATOR TO ADJUDICATE THE CLAIM MADE BY
i =

OS Se ee ee


THES COMPANY APPLICATION COMING ON FOR ORDERS
THis DAY, THE COURT MADE THE FOLLOWING:

ORDER

Heard learned advocates appe aring for parties, Perused the affidavit supporting the application. Pursuant, to the _ claim invited by Official Liquidator, applicant: has Aled Form No.66 in proof of his debt, since it has been belatedly Hied, same has not been ad dicated , by Official Liquidator. AS such, applicant. is seeking for coridoniation of delay of 242 days in lodging: the claim as pet Form-66. The said claim ought to have "been ted on oF 'before 31.10.2010 and it is stated: that th he. applicant was not aware of the notice inv iting claim published | in néwepaper. Hence, accepting cause shown therein . delay not being deliberate and intentional same is hereby condoned Aceordingly, CA 1033/2011 is allowed. Official "-Liguidator is directed to adjudicate Form No.66 on merits in AOE yrlance ww it h leew.

--oe eta / wi a pape, eg JUDGE SUR Be ORGS ATE

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