Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

M/S Retailers Association Of India vs Union Of India &Ors; on 20 September, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.104                               COURT NO.6                SECTION IX

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

     Civil Appeal No. 8390/2011

     M/S RETAILERS ASSOCIATION OF INDIA & ANR.                           Appellant(s)
                                    VERSUS
     UNION OF INDIA & ORS.                                               Respondent(s)

     WITH
     C.A.                No.   5691/2012 (IX)
     C.A.                No.   5690/2012 (IX)
     C.A.                No.   1361/2011 (XIV)
     C.A.                No.   1323-1344/2011 (XIV)
     C.A.                No.   4193/2011 (XIV)
     C.A.                No.   1351-1358/2011 (XIV)
     C.A.                No.   1350/2011 (XIV)
     C.A.                No.   1346/2011 (XIV)
     C.A.                No.   1360/2011 (XIV)
     C.A.                No.   1348/2011 (XIV)
     C.A.                No.   4007/2011 (XIV)
     C.A.                No.   4487/2010 (XIV)
     C.A.                No.   4486/2010 (XIV)
     C.A.                No.   1359/2011 (XIV)
     C.A.                No.   1347/2011 (XIV)
     C.A.                No.   240/2016 (IV)
     C.A.                No.   4011/2011 (IV)
     C.A.                No.   241/2016 (IV)
     C.A.                No.   242-243/2016 (IV)
     C.A.                No.   244/2016 (IV)
     C.A.                No.   8391-8393/2011 (IX)
     C.A.                No.   8397/2011 (IX)
     C.A.                No.   9032/2011 (IX)
     C.A.                No.   9021/2011 (IX)
     C.A.                No.   9025/2011 (IX)
     C.A.                No.   9023/2011 (IX)
     C.A.                No.   9024/2011 (IX)
     C.A.                No.   8428/2011 (IX)
     C.A.                No.   9022/2011 (IX)
     C.A.                No.   9026/2011 (IX)
     C.A.                No.   9028/2011 (XIV)
     C.A.                No.   9031/2011 (XIV)
     C.A.                No.   9029/2011 (XIV)
     C.A.                No.   9030/2011 (XIV)
     C.A.
Signature Not Verified   No.   1459/2012 (IX)
     C.A.
Digitally signed by
NIDHI AHUJA              No.   9733/2011 (XIV)
Date: 2017.09.23
     C.A.
12:18:10 IST
Reason:                  No.   1461/2012 (IX)
     C.A.                No.   1460/2012 (XIV)
     C.A.                No.   9589/2011 (XIV)
     C.A.                No.   1232/2012 (XIV)
                                                                                         1
Civil Appeal No. 8390/2011 etc.

C.A. No. 11358/2011 (XIV)
C.A. No. 306/2012 (XIV)
C.A. No. 305/2012 (XIV)
C.A. No. 307/2012 (XIV)
C.A. No. 2621/2012 (IX)
C.A. No. 308/2012 (XIV)
C.A. No. 216/2012 (XIV)
C.A. No. 11195/2011 (XIV)
C.A. No. 2143/2012 (XIV)
C.A. No. 2057/2012 (XIV)
C.A. No. 2738/2012 (XIV)
C.A. No. 1233/2012 (XIV)
C.A. No. 300/2012 (XIV)
C.A. No. 2059/2012 (XIV)
C.A. No. 2597/2012 (XIV)
C.A. No. 1035/2012 (XIV)
C.A. No. 1456/2012 (XIV)
C.A. No. 2740/2012 (XIV)
C.A. No. 846/2012 (XIV)
C.A. No. 2192/2012 (XIV)
C.A. No. 2193/2012 (XIV)
C.A. No. 2194/2012 (XIV)
C.A. No. 1031/2012 (XIV)
C.A. No. 3402/2012 (XIV)
C.A. No. 3801/2012 (XIV)
C.A. No. 2195/2012 (XIV)
C.A. No. 1479/2012 (XIV)
C.A. No. 1475/2012 (XIV)
C.A. No. 2739/2012 (XIV)
C.A. No. 3404/2012 (IV)
C.A. No. 3167/2012 (XIV)
C.A. No. 3305/2012 (XIV)
C.A. No. 3172/2012 (XIV)
C.A. No. 3165/2012 (XIV)
C.A. No. 5870/2012 (XIV)
C.A. No. 3665/2012 (XIV)
C.A. No. 4290/2012 (XIV)
C.A. No. 3359/2012 (XIV)
C.A. No. 3345/2012 (IX)
SLP(C) No. 9288/2013 (XIV)
C.A. No. 557/2013 (XV)
C.A. No. 286/2013 (XII-A)
C.A. No. 2680/2013 (XII-A)
SLP(C) No. 11398/2013 (IX)
SLP(C) No. 11399/2013 (IX)
SLP(C) No. 11396/2013 (IX)
SLP(C) No. 18147/2013 (XV)
SLP(C) No. 20640/2013 (XV)
C.A. No. 5006/2014 (XII-A)
SLP(C) No. 12004/2014 (IV-B)
C.A. No. 3087-3088/2015 (XII)

                                  2
Civil Appeal No. 8390/2011 etc.

C.A. No. 11109/2016 (XIV)
C.A. No. 1470/2017 (XIV)

Date : 20-09-2017 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE ASHOK BHUSHAN

For parties
                       Ms. Vanita Bhargava, Adv.
                       Mr. Ajay Bhargava, Adv.
                       Mr. Akshay Mahajan, Adv.
                       Mr. Sanjeev K. Kapur, Adv.
                       Mr. Rony John, Adv.
                       M/s. Khaitan & Co., AOR

                       Mr. Krishan Kumar, Adv.

                       Mr. Rajat Navet, Adv.
                       Mr. Kushagra Pandit, Adv.

                       Mr.   A.N.S. Nadkarni, ASG.
                       Mr.   K. Radhakrishnan, Sr. Adv.
                       Ms.   Nisha Bagchi, Adv.
                       Mr.   Ritesh Kumar, Adv.
                       Mr.   Rajiv Nanda, Adv.
                       Mr.   B. K. Prasad, Adv.
                       Ms.   Pooja Sharma, Adv.
                       Mr.   Rupesh Kumar, Adv.

                       Mr. Vivek Narayan Sharma, Adv.

                       Ms. Kavita Jha, Adv.

                       Mr. Avi Tandon, Adv.
                       Mr. Rohit Sthalekar, Adv.
                       Mr. T. Mahipal, Adv.

                       Mr. Himanshu Gupta, Adv.

                       Mr. Sanjay Kumar Visen, AOR

                       Mr. Partha Sil, AOR

                       Mr. Bhargava V. Desai, AOR

                       Mr. Pranab Kumar Mullick, AOR

                       Mitter & Mitter Co., AOR


                                                                    3
Civil Appeal No. 8390/2011 etc.



                       Mr. P. S. Sudheer, AOR

                       Mr. M. R. Shamshad, AOR

                       Mr.   L. Badri Narayanan, Adv.
                       Mr.   Aditya Bhattacharya, Adv.
                       Mr.   Victor Das, Adv.
                       Ms.   Apeksha Mehta, Adv.
                       Mr.   M. P. Devanath, AOR

                       Mr. Bharat Bhushan, AOR

                       Mr. Balaji Srinivasan, AOR

                       Mr. Jay Savla, AOR

                       Mr. Santosh Kumar Tripathi, AOR

                       Mr. Y. Raja Gopala Rao, AOR

                       Mr. Rabin Majumder, AOR

                       Mr. Chirag M. Shroff, AOR

                       Mr. Siddharth Mittal, AOR

                       Mr. Irshad Ahmad, AOR

                       Mr. Prem Prakash, AOR

                       Mr. Yash Pal Dhingra, AOR

                       Mr. Tarun Gupta, AOR

                       Mr. Anupam Lal Das, AOR

                       Mr. Pradeep Kumar Bakshi, AOR

                       Mr.   Senthil Jagadeesan, AOR
                       Ms.   Shruti Iyer, Adv.
                       Ms.   Sonakshi Malhan, Adv.
                       Ms.   Suriti Chowdhary, Adv.

                       Mr. Anil Nag, AOR

                       Mr. Ashwani Kumar, AOR

                       Mr. Naveen Kumar, AOR



                                                         4
Civil Appeal No. 8390/2011 etc.

                       Mr. Sunil Fernandes, AOR

                       Mr. Mushtaq Ahmad, AOR

                       Mr. Ravi Kumar Tomar, AOR

                       Mr. G. Ramakrishna Prasad, AOR
                       Mr. Suyodhan Byrapaneni, Adv.
                       Mohd. Wasay Khan, Adv.
                       Ms. Filza Moonis, Adv.

                       Mr. Vijay Chawla, Adv.
                       Mr. Mohinder Jit Singh Rupal, Adv.

                       Mr. Mohit D. Ram, AOR

                       Mr. L. K. Bhushan, Adv.
                       M/s. Dua Associates, AOR

                       Ms. Nilofar Khan, AOR

                       Mr. Avinash Kumar, AOR

                       Mr.   Mahesh Agarwal, Adv.
                       Mr.   Rishi Agrawala, Adv.
                       Mr.   Vivek Jain, Adv.
                       Mr.   Rishabh Parikh, Adv.
                       Mr.   E. C. Agrawala, AOR

                       Mr. Arvind Kumar Sharma, AOR

                       Mr. Abhishek, AOR

                       Mr. Vivek Narayan Sharma, AOR

                       Mr. Ankur Mittal, AOR

                       Ms. N. Annapoorani, AOR

                       Mr. Sanjay Jain, AOR

                       Ms. Jyoti Mendiratta, AOR

                       Mr. Chirag M. Shroff, AOR

                       Ms. Ruby Singh Ahuja, Adv.
                       Ms. Aakanksha Munjal, Adv.
                       Ms. Manik Karanajawala, Adv.
                       M/s. Karanjawala & Co., AOR



                                                            5
Civil Appeal No. 8390/2011 etc.

                       Mr. Jay Savla, AOR

                       M/s. M. V. Kini & Associates, AOR

                       Mr. Krishan Kumar, AOR

                       Mr. Anil Kumar Tandale, AOR

                       Mr. Pankaj Gupta, AOR

                       Ms. Asha Gopalan Nair, AOR

                       Mr. B. V. Balaram Das, AOR

                       Mr. Dinkar Kalra, AOR

                       Ms. Binu Tamta, AOR

                       Mr. Vikas Kumar, Adv.
                       Mr. Suman Jyoti Khaitan, AOR

                       Mr. Bankey Bihari, AOR

                       Mr. Shivaji M. Jadhav, AOR

                       Mr. Mohinder Jit Singh, AOR

                       Mr. Gaurav Kejriwal, AOR

                       Mr. Sanjay Sharawat, AOR

                       Mr. Rajinder Mathur, AOR

                       Mr. Kailash Chand, AOR

                       Ms. Rani Chhabra, AOR

            UPON hearing the counsel the Court made the following
                               O R D E R

The matters be listed before a Bench of which one of us (A. K. Sikri, J.) is not a member after taking orders from Hon'ble the Chief Justice of India.



           (NIDHI AHUJA)                          (MALA KUMARI SHARMA)
           COURT MASTER                              COURT MASTER




                                                                         6