Supreme Court - Daily Orders
M/S Retailers Association Of India vs Union Of India &Ors; on 20 September, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.104 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 8390/2011
M/S RETAILERS ASSOCIATION OF INDIA & ANR. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
C.A. No. 5691/2012 (IX)
C.A. No. 5690/2012 (IX)
C.A. No. 1361/2011 (XIV)
C.A. No. 1323-1344/2011 (XIV)
C.A. No. 4193/2011 (XIV)
C.A. No. 1351-1358/2011 (XIV)
C.A. No. 1350/2011 (XIV)
C.A. No. 1346/2011 (XIV)
C.A. No. 1360/2011 (XIV)
C.A. No. 1348/2011 (XIV)
C.A. No. 4007/2011 (XIV)
C.A. No. 4487/2010 (XIV)
C.A. No. 4486/2010 (XIV)
C.A. No. 1359/2011 (XIV)
C.A. No. 1347/2011 (XIV)
C.A. No. 240/2016 (IV)
C.A. No. 4011/2011 (IV)
C.A. No. 241/2016 (IV)
C.A. No. 242-243/2016 (IV)
C.A. No. 244/2016 (IV)
C.A. No. 8391-8393/2011 (IX)
C.A. No. 8397/2011 (IX)
C.A. No. 9032/2011 (IX)
C.A. No. 9021/2011 (IX)
C.A. No. 9025/2011 (IX)
C.A. No. 9023/2011 (IX)
C.A. No. 9024/2011 (IX)
C.A. No. 8428/2011 (IX)
C.A. No. 9022/2011 (IX)
C.A. No. 9026/2011 (IX)
C.A. No. 9028/2011 (XIV)
C.A. No. 9031/2011 (XIV)
C.A. No. 9029/2011 (XIV)
C.A. No. 9030/2011 (XIV)
C.A.
Signature Not Verified No. 1459/2012 (IX)
C.A.
Digitally signed by
NIDHI AHUJA No. 9733/2011 (XIV)
Date: 2017.09.23
C.A.
12:18:10 IST
Reason: No. 1461/2012 (IX)
C.A. No. 1460/2012 (XIV)
C.A. No. 9589/2011 (XIV)
C.A. No. 1232/2012 (XIV)
1
Civil Appeal No. 8390/2011 etc.
C.A. No. 11358/2011 (XIV)
C.A. No. 306/2012 (XIV)
C.A. No. 305/2012 (XIV)
C.A. No. 307/2012 (XIV)
C.A. No. 2621/2012 (IX)
C.A. No. 308/2012 (XIV)
C.A. No. 216/2012 (XIV)
C.A. No. 11195/2011 (XIV)
C.A. No. 2143/2012 (XIV)
C.A. No. 2057/2012 (XIV)
C.A. No. 2738/2012 (XIV)
C.A. No. 1233/2012 (XIV)
C.A. No. 300/2012 (XIV)
C.A. No. 2059/2012 (XIV)
C.A. No. 2597/2012 (XIV)
C.A. No. 1035/2012 (XIV)
C.A. No. 1456/2012 (XIV)
C.A. No. 2740/2012 (XIV)
C.A. No. 846/2012 (XIV)
C.A. No. 2192/2012 (XIV)
C.A. No. 2193/2012 (XIV)
C.A. No. 2194/2012 (XIV)
C.A. No. 1031/2012 (XIV)
C.A. No. 3402/2012 (XIV)
C.A. No. 3801/2012 (XIV)
C.A. No. 2195/2012 (XIV)
C.A. No. 1479/2012 (XIV)
C.A. No. 1475/2012 (XIV)
C.A. No. 2739/2012 (XIV)
C.A. No. 3404/2012 (IV)
C.A. No. 3167/2012 (XIV)
C.A. No. 3305/2012 (XIV)
C.A. No. 3172/2012 (XIV)
C.A. No. 3165/2012 (XIV)
C.A. No. 5870/2012 (XIV)
C.A. No. 3665/2012 (XIV)
C.A. No. 4290/2012 (XIV)
C.A. No. 3359/2012 (XIV)
C.A. No. 3345/2012 (IX)
SLP(C) No. 9288/2013 (XIV)
C.A. No. 557/2013 (XV)
C.A. No. 286/2013 (XII-A)
C.A. No. 2680/2013 (XII-A)
SLP(C) No. 11398/2013 (IX)
SLP(C) No. 11399/2013 (IX)
SLP(C) No. 11396/2013 (IX)
SLP(C) No. 18147/2013 (XV)
SLP(C) No. 20640/2013 (XV)
C.A. No. 5006/2014 (XII-A)
SLP(C) No. 12004/2014 (IV-B)
C.A. No. 3087-3088/2015 (XII)
2
Civil Appeal No. 8390/2011 etc.
C.A. No. 11109/2016 (XIV)
C.A. No. 1470/2017 (XIV)
Date : 20-09-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For parties
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Akshay Mahajan, Adv.
Mr. Sanjeev K. Kapur, Adv.
Mr. Rony John, Adv.
M/s. Khaitan & Co., AOR
Mr. Krishan Kumar, Adv.
Mr. Rajat Navet, Adv.
Mr. Kushagra Pandit, Adv.
Mr. A.N.S. Nadkarni, ASG.
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Mr. Ritesh Kumar, Adv.
Mr. Rajiv Nanda, Adv.
Mr. B. K. Prasad, Adv.
Ms. Pooja Sharma, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Vivek Narayan Sharma, Adv.
Ms. Kavita Jha, Adv.
Mr. Avi Tandon, Adv.
Mr. Rohit Sthalekar, Adv.
Mr. T. Mahipal, Adv.
Mr. Himanshu Gupta, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Partha Sil, AOR
Mr. Bhargava V. Desai, AOR
Mr. Pranab Kumar Mullick, AOR
Mitter & Mitter Co., AOR
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Civil Appeal No. 8390/2011 etc.
Mr. P. S. Sudheer, AOR
Mr. M. R. Shamshad, AOR
Mr. L. Badri Narayanan, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. M. P. Devanath, AOR
Mr. Bharat Bhushan, AOR
Mr. Balaji Srinivasan, AOR
Mr. Jay Savla, AOR
Mr. Santosh Kumar Tripathi, AOR
Mr. Y. Raja Gopala Rao, AOR
Mr. Rabin Majumder, AOR
Mr. Chirag M. Shroff, AOR
Mr. Siddharth Mittal, AOR
Mr. Irshad Ahmad, AOR
Mr. Prem Prakash, AOR
Mr. Yash Pal Dhingra, AOR
Mr. Tarun Gupta, AOR
Mr. Anupam Lal Das, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. Senthil Jagadeesan, AOR
Ms. Shruti Iyer, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Mr. Anil Nag, AOR
Mr. Ashwani Kumar, AOR
Mr. Naveen Kumar, AOR
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Civil Appeal No. 8390/2011 etc.
Mr. Sunil Fernandes, AOR
Mr. Mushtaq Ahmad, AOR
Mr. Ravi Kumar Tomar, AOR
Mr. G. Ramakrishna Prasad, AOR
Mr. Suyodhan Byrapaneni, Adv.
Mohd. Wasay Khan, Adv.
Ms. Filza Moonis, Adv.
Mr. Vijay Chawla, Adv.
Mr. Mohinder Jit Singh Rupal, Adv.
Mr. Mohit D. Ram, AOR
Mr. L. K. Bhushan, Adv.
M/s. Dua Associates, AOR
Ms. Nilofar Khan, AOR
Mr. Avinash Kumar, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Vivek Jain, Adv.
Mr. Rishabh Parikh, Adv.
Mr. E. C. Agrawala, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Abhishek, AOR
Mr. Vivek Narayan Sharma, AOR
Mr. Ankur Mittal, AOR
Ms. N. Annapoorani, AOR
Mr. Sanjay Jain, AOR
Ms. Jyoti Mendiratta, AOR
Mr. Chirag M. Shroff, AOR
Ms. Ruby Singh Ahuja, Adv.
Ms. Aakanksha Munjal, Adv.
Ms. Manik Karanajawala, Adv.
M/s. Karanjawala & Co., AOR
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Civil Appeal No. 8390/2011 etc.
Mr. Jay Savla, AOR
M/s. M. V. Kini & Associates, AOR
Mr. Krishan Kumar, AOR
Mr. Anil Kumar Tandale, AOR
Mr. Pankaj Gupta, AOR
Ms. Asha Gopalan Nair, AOR
Mr. B. V. Balaram Das, AOR
Mr. Dinkar Kalra, AOR
Ms. Binu Tamta, AOR
Mr. Vikas Kumar, Adv.
Mr. Suman Jyoti Khaitan, AOR
Mr. Bankey Bihari, AOR
Mr. Shivaji M. Jadhav, AOR
Mr. Mohinder Jit Singh, AOR
Mr. Gaurav Kejriwal, AOR
Mr. Sanjay Sharawat, AOR
Mr. Rajinder Mathur, AOR
Mr. Kailash Chand, AOR
Ms. Rani Chhabra, AOR
UPON hearing the counsel the Court made the following
O R D E R
The matters be listed before a Bench of which one of us (A. K. Sikri, J.) is not a member after taking orders from Hon'ble the Chief Justice of India.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
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