Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] State of Maharashtra - Subsection Section 68(2)(b) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (b)To exercise control over the staff and shall issue instructions for the smooth and effective functioning of the institutions.