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Patna High Court - Orders

Ram Chandra Sharma & Ors vs The State Of Bihar & Ors on 23 September, 2008

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                         CR. REV. No.1214 of 2007
                         RAM CHANDRA SHARMA & ORS
                                  Versus
                         THE STATE OF BIHAR & ORS
                               -----------




2    23.9.2008

Mr. Md. Fahimuddin, advocate seeks permission to withdraw this application on the ground that the same has become infructuous.

He is permitted to do so and this application accordingly stands dismissed as withdrawn. 

Al                                                   (M.Saran,J)