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[Cites 0, Cited by 0] [Section 528(2)] [Section 528] [Entire Act]

State of Bihar - Subsection

Section 528(2)(b) in The Bihar General Provident Fund Rules, 1948

(b)The bill in which the first premium is drawn must contain an additional certificate to the effect that the details of the policy have been communicated to and accepted by the Accountant General.