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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(11)(ii) in Andhra Pradesh Revised Building Rules, 2008

(ii)on stilt floor or in upper parking floors (at any level) the height of such, parking floor shall be allowed up to 2.75 m height;