Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(e) in The Navy (Pay And Allowances) Regulations, 1966

(e)'Special Duties List' means the list of officers in the Indian Navy who are promoted to the Commissioner rank from sailors for special duties only.