Orissa High Court
Hindustan Aeronautics Ltd vs Batliboi Environmental Engineering on 17 March, 2026
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 17-Mar-2026 19:23:51
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.17 of 2025
Hindustan Aeronautics Ltd., Koraput .... Appellant
Mr.A.R.Dash, Advocate
-versus-
Batliboi Environmental Engineering
Ltd. and another .... Respondents
Mr.S.S.Das, Advocate for Respondent No.1
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
17.03.2026 Order No.
3. 1. Heard Mr.A.R.Dash and Mr.S.S.Das, learned counsel for the respective parties.
2. Mr.Das, learned counsel for Respondent No.1 seeks time to file objection.
3. List on 30th March 2026.
( B.P. Routray) Judge C.R. Biswal