Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 35 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

35. Bar on jurisdiction.

- No act done or action taken, in exercise of any of the powers conferred by or under this Act or rules made thereunder by the Government, authority or its members, officers or other employees shall be called in question in any civil court.