Supreme Court - Daily Orders
Pratihari Nijog Ananda Bhog Committee vs State Of Orissa on 7 May, 2014
¦ITEM NO.602(MM) COURT NO.9 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).12501/2014
(From the judgement and order dated 24/04/2014 in WP No.13016/2012,
MC No.5389/2014 of The HIGH COURT OF ORISSA AT CUTTACK)
PRATIHARI NIJOG ANANDA BHOG COMMITTEE Petitioner(s)
VERSUS
STATE OF ORISSA & ORS Respondent(s)
(With prayer for interim relief)
Date: 07/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Ratnakar Dash,Sr.Adv.
Mr. Sibo Sankar Mishra,Adv.
Mr. Adbhut Pathak,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List the matter tomorrow, i.e., on 8th May, 2014, as first item.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar